Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(5)] [Section 26] [Entire Act] State of Andhra Pradesh - Subsection Section 26(5)(b) in Hyderabad City Police Act, 1348F (b)shall, in case, be deemed to be cancelled after one month unless before the expiration of such period it has been renewed.