Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 14(1)] [Section 14] [Entire Act] Union of India - Subsection Section 14(1)(c) in The Indian Bar Councils Act, 1926 (c)before any other authority or person before whom such advocate is by or under the law for the time being in force entitled to practise.