Section 14I in The Telecom Regulatory Authority Of India Act, 1997
14I. Distribution of business amongst Benches.—
Where Benches are constituted, the Chairperson of the Appellate Tribunal may, from time to time, by notification, make provisions as to the distribution of the business of the Appellate Tribunal amongst the Benches and also provide for the matters which may be dealt with by each Bench.
