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[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(6)(b) in Bihar Consumer Protection (appointment, salary, allowances and conditions of service of President and Members of the State Commission and District Forum) Rules, 2019

(b)in the case of candidates having experience of working under the Central Government or any State Government or an undertaking under the Central Government or the State Government, on the basis of their available Annual Confidential Reports for the last ten years and their experience relevant to the post applied for;