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State of Rajasthan - Section

Section 66 in The Rajasthan Municipalities (Election) Rules, 1994

66. [ Preparation of result sheet of counting. [Substituted by Notification No. F. 8(Ga) () Rules/DLB/ 14, dated 11.7.2014-Rajasthan Gazette Extraordinary part VI(A), dated 15.7.2014, pp. 21(1) to 21(3).]

- After the completion of the counting the returning officer shall prepare the result in Form 21 containing:-
(i)the names of the candidates for whom valid votes have been given.
(ii)number of valid votes given for each candidate.
(iii)number of valid votes given to NOTA (none of the above).
(iv)number of votes declared invalid.
(v)number of tendered votes.]