Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(ii) in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

(ii)Non-official members of the Board, who are resident of the place at which the meeting of the Board is held shall be paid an allowance of rupees is twenty-five per day for each day of the actual meetings of the State Board.