Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act] State of Mizoram - Subsection Section 25(1)(a) in Mizoram Liquor (Prohibition and Control) Act, 2014 (a)by payment upon or before import in Mizoram or in the State or Territories from which the article is brought, or