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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(26) in The Bihar Prohibition And Excise Act, 2016

(26)"ethanol" means a clear, colorless and homogeneous liquid consisting essentially ethyl alcohol admixed with not more than 0.5% by volume of water and conforming to the BIS standard;