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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(3) in Rajasthan Cinemas (Regulation) Rules, 1959

(3)The floor, roof, private boxes, balconies, galleries, tiers, partitions and every room, lobby, corridor staircase and passage devoted to the use of the public shall constructed of fire-resisting materials.