Gauhati High Court
M/S Promoter Busi Guild Pvt. Ltd vs On The Death Of Satyajit Kumar Baruah ... on 21 September, 2022
Author: Devashis Baruah
Bench: Devashis Baruah
Page No.# 1/3
GAHC010196852019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2804/2019
M/S PROMOTER BUSI GUILD PVT. LTD
A CO. REGISTERED UNDER THE COMPANY'S ACT 1956 HAVING ITS
REGISTERED OFFICE AT BYE LANE NO. 2 (NORTH), LACHIT NAGAR, GHY
781007, DIST. KAMRUP (M), ASSAM. REPRESENTED BY ITS DIRECTOR SRI
MANISH KR. DEKA, AGE 49, S/O SRI PRABHAT CH. DEKA, R/O HATIGARH,
CHARIALI, HOUSE NO. 14, GUWAHATI 7810021, DIST. KAMRUP (M),
ASSAM.
VERSUS
ON THE DEATH OF SATYAJIT KUMAR BARUAH SMTI GEETANJITA
BARUAH and 3 ORS
W/O LATE SATYAJIT KUMAR BARUAH, R/O ZOO NARANGI ROAD,
GUWAHATI, DIST. KAMRUP (M), ASSAM.
2:SHIULI BARUAH
D/O LATE SATYAJIT KUMAR BARUAH
R/O ZOO NARANGI ROAD
GUWAHATI
DIST. KAMRUP (M)
ASSAM.
3:SHALINI BARUAH
D/O LATE SATYAJIT KUMAR BARUAH
R/O ZOO NARANGI ROAD
GUWAHATI
DIST. KAMRUP (M)
ASSAM.
4:SRINJANA BARUAH
D/O LATE SATYAJIT KUMAR BARUAH
R/O ZOO NARANGI ROAD
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GUWAHATI
DIST. KAMRUP (M)
ASSAM
Advocate for the Petitioner : MR. R K BHUYAN
Advocate for the Respondent : MR. R C SANCHATI
Linked Case : RSA/11/2019
ON THE DEATH OF SATYAJIT KUMAR BARUA SMTI GEETANJITA BARUAH
and 3 ORS
W/O LATE SATYAJIT KUMAR BARUAH
R/O ZOO NARANGI ROAD
GUWAHATI
DIST. KAMRUP M
ASSAM.
2: SMTI SHIULI BARUAH @ SIWLI BARUAH
D/O LATE SATYAJIT KUMAR BARUAH
3: SMTI SHALINI BARUAH @ SALIM BARUAH
D/O LATE SATYAJIT KUMAR BARUAH
4: SMTI SRINJANA BARUAH @ SIRANJAN BARUAH
D/O LATE SATYAJIT KUMAR BARUAH
ALL ARE R/O ZOO NARANGI ROAD
GUWAHATI
DIST. KAMRUP M
ASSAM.
VERSUS
ON THE DEATH OF PRABIN BANGJANG HIS LEGAL HEIRS PRIYA BALA
BANGJANG and 6 ORS
W/O PRABIN BANGJANG
R/O GEETANAGAR
HAIGARH CHARIALI
GUWAHATI
DIST. KAMRUP M
ASSAM.
2:JITAN BANGJANG
S/O PRABIN BANGJANG
3:PRADIP BANGJANG
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S/O PRABIN BANGJANG
4:SMTI MINU BANGJANG
D/O PRABIN BANGJANG
5:SMTI KAMINI BANGJANG
D/O PRABIN BANGJANG
6:SMTI KALPANA BANGJANG
D/O PRABIN BANGJANG
ALL ARE R/O GEETANAGAR
HAIGARH CHARIALI
GUWAHATI
DIST. KAMRUP M
ASSAM.
7:AMIYA CHOUDHURY
S/O KESHAB CHAND CHOUDHURY
R/O KANYA MAHAVIDYALAYA PATH NEAR DAKHIN PAT SATRA
GUWAHATI
DIST. KAMRUP M
ASSAM.
------------
Advocate for : MR.R C SANCHATI Advocate for : appearing for ON THE DEATH OF PRABIN BANGJANG HIS LEGAL HEIRS PRIYA BALA BANGJANG and 6 ORS BEFORE HON'BLE MR. JUSTICE DEVASHIS BARUAH 21.09.2022 It has been informed to the Bench that the brother of the learned counsel appearing on behalf of the respondents has expired.
Accordingly, let the matter be listed after the ensuing Puja Vacation.
JUDGE Comparing Assistant