Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Jharkhand - Section Section 29 in Bihar Factories Rules, 1950 29. No reading to be taken within 15 minutes of renewal of water. - No reading shall be taken for record on any hygrometer within 15 minutes of the renewal of water in the reservoir.
