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[Cites 0, Cited by 0] [Section 14(14)] [Section 14] [Entire Act]

State of Bihar - Subsection

Section 14(14)(b) in Nagar Parishad Sasaram Plastic Waste Management Bye-laws, 2018

(b)All institutional generators of plastic waste shall segregate and store the waste generated by them in accordance with the Solid Waste Management Rules, 2016 or as amended from time to time.