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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Manipur - Subsection

Section 18(4) in Manipur Lokayukta Rules, 2018

(4)The Secretary shall supervise the maintenance of the accounts of the Lokayukta, the compilation of financial statement and return and shall also ensure that all accounts, books connected vouchers and other documents and papers of the Lokayukta required by the Audit Officer for the purpose of auditing the accounts of the Lokayukta are placed at the disposal of that officer.