Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 197] [Entire Act] Union of India - Subsection Section 197(o) in The Coal Mines Regulations, 2011 (o)the cap sensitivity of a composition of ANFO shall be determined at a regular interval and after every change in proportion, and character of ingredients;
