Allahabad High Court
Suresh Chandra Verma vs Shri Sameer Verma & 3 Ors. on 27 July, 2010
Author: Narayan Shukla
Bench: Narayan Shukla
Court No. - 3 Case :- CONTEMPT No. - 1248 of 2010 Petitioner :- Suresh Chandra Verma Respondent :- Shri Sameer Verma & 3 Ors. Petitioner Counsel :- Ram Lakhan Vishwakarma Respondent Counsel :- C S C Hon'ble Shri Narayan Shukla,J.
Learned Additional Chief Standing Counsel on the basis of instructions informs that the petitioner's case has been considered and a decision has been taken by means of order dated 31st of May, 2010 and he seeks a week's time to file the necessary affidavit.
Time is allowed.
List immediately thereafter.
Order Date :- 27.7.2010 Banswar