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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 23(2)(a) in The Jammu and Kashmir Handicrafts (Quality Control) Act, 1978

(a)the procedure to be followed at meetings of the Council for the conduct of business, and the number of members which shall from a quorm at any meeting ;