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State of Haryana - Section

Section 1 in Haryana Municipal Services (Integration, Recruitment and Conditions of Service) Rules, 1982

1. Short title and application.

(1)These rules may be called the Haryana Municipal Services (Integration, Recruitment and Conditions of Service) Rules, 1982.
(2)There shall be State Level and District Level Services of Municipal employees.
(3)These rules shall apply to all the municipalities.