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State of Andhra Pradesh - Section

Section 81 in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

81. Service by Affixture:

- If a process is affixed to the outer door of a house, in the absence of the person to be served, the Serving Officer shall make an affidavit as to the following matters:
(1)The number of times and the dates and hours at which he went to the house;
(2)The attempts made by him to find the person to be served;
(3)Whether he had any, and what, reason to suppose that such person was within the house or its neighbourhood, or endeavouring to evade service; and
(4)Whether any adult member of the family of the person to be served was residing with him and why the service could not be effected on such person.