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[Cites 0, Cited by 0] [Section 4AA(1)] [Section 4AA] [Entire Act]

State of Tamilnadu - Subsection

Section 4AA(1)(b) in The Tamil Nadu Open Places (Prevention Of Disfigurement) Act, 1959

(b)put up or fix any thatty board or board supported on, or attached to, any post, pole, standard, framework or other support wholly or in any part upon or over any motor vehicle: