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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(1)(xv) in The Maharaja Sayajirao University of Baroda Act, 1949

(xv)to call for reports, returns and other information from University and affiliated colleges and recognised institutions, and from authorities in charge of hostels;