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Punjab-Haryana High Court

Haryana State Industrial Development ... vs Virpal And Others on 11 February, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH


                                      R.F.A. NO. 3945 OF 2010 (O & M)
                                      (L.A.C. NO. 177 OF 2006)

Haryana State Industrial Development Corporation Ltd., now known as
Haryana State Industrial & Infrastructure Development Corporation Ltd.


                                                        .........Appellant
                    Versus


Virpal and others
                                                     ...........Respondents


CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL


Present : Mr. H.S.Hooda, Senior Advocate with
          Mr. Kamal Sehgal, Advocate
          for the appellant


         Mr. D.D.Gupta, Addl. Advocate General Haryana


RAJESH BINDAL, J.

` For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.2373 of 2010, titled as Madan Pal Versus State of Haryana and another.




11.2.2011                                       (RAJESH BINDAL)
aj                                                 JUDGE