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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(v) in The Jharkhand Agricultural Produce Markets Rules, 2000

(v)Every claim shall be signed by the person desiring his name to be included in the voters list and countersigned by another whose name is already included in that part of the voters list in which claimant is desiring to be included.