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[Cites 0, Cited by 0] [Section 1089] [Entire Act]

Bengal Presidency - Subsection

Section 1089(c) in Police Regulations, Bengal , 1943

(c)Correspondence regarding the general criminal administration of the district (including cases of serious misconduct on the part of police officers and matters of importance affecting the public) must pass through the District Magistrate. Correspondence regarding the internal administration of the Police Department (such as accounts, supplies, promotion, leave and transfers) will not pass through him.