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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(19C) in The U.P. General Clauses Act, 1904

(19C)"the Governor" shall mean the Governor of Uttar Pradesh;] [Inserted by U.P. Act No. 54 of 1975 (w.e.f. 21.10.1975).]