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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(v) in The Orissa Medical Registration Act, 1961

(v)in case he was elected under Clause (a) or (b) of Sub-section (1) of Section 4, on his ceasing to be a member of the Faculty of Medicine of the University or to be a member of the Medical College, as the case may be, which he represents.