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State of Goa - Section

Section 354 in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

354. Time limit to issue certified copies.

- The Special Notary shall issue the certified copies, within a period of ten days, on payment of the prescribed fees. When an urgent certified copy is applied for, it shall be issued upon payment of such extra fees as may be prescribed, within two days.