Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Rajasthan - Section Section 22 in Rajasthan Schools (Regulation of Fee) Act, 2016 22. Repeal and saving. - The Rajasthan Schools (Regulation of Collection of Fee) Act, 2013 (Act No. 14 of 2013) is hereby repealed.
