Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Arunachal Pradesh - Subsection Section 19(2) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012 (2)The manner of appointment and powers and functions of such officers shall be such as may be prescribed by the Statutes,
