Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 6 in The Punjab Vaccination Act, 1953 6. Private Vaccinators. - The Government may, by written licence, subject to conditions as prescribed, authorise private vaccinators to perform vaccination in any vaccination circle, and may suspend or cancel any such licence.
