Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 29 in Orissa Motor Spirit (Taxation on Sales) Act, 1946 29. Exemption of certain class of motor spirit. - The Provincial Government may, by notification, exempt any motor spirit or any specified class of motor spirits from the provisions of this Act.
