Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Maharashtra - Subsection Section 28(b) in The Shivraj Fine Art Litho Works (Acquisition And Transfer Of Undertaking) Act, 1984 (b)wrongfully obtains possession of, or retains, any property forming part of the undertaking; or
