Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2) in Tamil Nadu District Municipalities Building Rules, 1972

(2)Sub-rule (1) shall not apply to a cellar of granary below the ground floor which is intended for storage only and constructed on dry soil or in such manner as to be impervious to moisture.