Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act] Union of India - Subsection Section 3(4)(p) in The National Council For Teacher Education Act, 1993 (p)three Members to be appointed by the Central Government from amongst teachers of primary and secondary education and teachers of recognised institutions.