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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(2) in Chhattisgarh Rajya Gramin Bank (Officers and Employees) Service Regulations, 2013

(2)Where the Board decides the order passed by the Chairman is not justified, the concerned officer or employee shall be reinstated as if the Chairman had not passed the order.