Allahabad High Court
M/S Chemical & Allied Enterprises vs State Of U.P. And Another on 23 July, 2010
Author: Ashwani Kumar Singh
Bench: Ashwani Kumar Singh
Court No. - 53 Case :- APPLICATION U/S 482 No. - 6225 of 2005 Petitioner :- M/S Chemical & Allied Enterprises Respondent :- State Of U.P. And Another Petitioner Counsel :- Sushil Shukla Respondent Counsel :- Govt. AdVocate,Nikhil Kumar Hon'ble Ashwani Kumar Singh,J.
On the request of learned counsel for the applicant, list this case in the next cause list. Interim order granted earlier, if any, is extended till the next date of listing.
Order Date :- 23.7.2010 A