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Allahabad High Court

M/S Chemical & Allied Enterprises vs State Of U.P. And Another on 23 July, 2010

Author: Ashwani Kumar Singh

Bench: Ashwani Kumar Singh

Court No. - 53
Case :- APPLICATION U/S 482 No. - 6225 of 2005

Petitioner :- M/S Chemical & Allied Enterprises
Respondent :- State Of U.P. And Another

Petitioner Counsel :- Sushil Shukla

Respondent Counsel :- Govt. AdVocate,Nikhil Kumar

Hon'ble Ashwani Kumar Singh,J.

On the request of learned counsel for the applicant, list this case in the next cause list. Interim order granted earlier, if any, is extended till the next date of listing.

Order Date :- 23.7.2010 A