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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(4) in The Punjab Land Revenue Act, 1887

(4)The expression "Financial Commissioner" in this or any other Act shall, when there are more Financial Commissioners than one, be construced as meaning one or more of the Financial Commissioners as the rules for the time being in force under sub-section (2) may require.