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[Cites 0, Cited by 0] [Section 336(1)] [Section 336] [Entire Act]

State of Tamilnadu - Subsection

Section 336(1)(a) in Chennai City Municipal Corporation Act, 1919

(a)provide proper places with all necessary attendants and apparatus, for the disinfection of conveyances, clothing, bedding, or other articles which have been exposed to infection from any dangerous disease, and