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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

Nagpur Province - Subsection

Section 61(1)(b) in The City of Nagpur Corporation Act, 1948

(b)to furnish any return, plan, estimate, statement, account or statistics, concerning or connected with any matter appertaining to the administration of this Act or the Municipal Government of the City;