Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Madhya Pradesh - Subsection Section 80(2) in The M.P. Cinemas (Regulation) Rules, 1972 (2)No smoking shall at any time be permitted, within the enclosure and placard shall be prominently exhibited both inside and outside the enclosure to the effect that smoking is prohibited.
