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Allahabad High Court

State Of U.P. Thru Secy. Sec. Education & ... vs Vijay Dutt Pandey & Anr. ( S/S 6147/1999 ) on 31 May, 2011

Author: Pradeep Kant

Bench: Pradeep Kant





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- SPECIAL APPEAL No. - 427 of 2007
 

 
Petitioner :- State Of U.P. Thru Secy. Sec. Education & 3 Ors.
 
Respondent :- Vijay Dutt Pandey & Anr. ( S/S 6147/1999 )
 
Petitioner Counsel :- Standing Counsel
 
Respondent Counsel :- O.P.M. Tripathi,Dr. L.P.Misra
 

 
Hon'ble Pradeep Kant,J.
 

Hon'ble Vedpal,J.

Allowed.

For orders, see our order of date passed on separate sheets and placed on the record of Special Appeal No. 633 (S/B) of 2006.

Order Date :- 31.5.2011 LN/-