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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(3)(h) in The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

(h)the Sub-Divisional level officer in-charge of Scheduled Castes welfare— Member-Secretary, ex officio;