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State of West Bengal - Section

Section 88 in Police Regulations, Calcutta, 1968

88. Police associations. - Members of the police force can form an association or associations which, however, must be recognised by the Government, this being dependent on the strict adherence to the instructions contained in the Government of West Bengal, Finance Department Memorandum No. 475F, dated the 9th March, 1949, which are reproduced in Appendix.