(b)"Beneficiary" means -(i)In relation to any irrigation channel, a person whose land is irrigated or is capable of being irrigated by any irrigation work of the State Government;(ii)In relation to any flood embankment work, a person whose land is protected or is likely to be protected by such embankment;(iii)In relation to any drainage work a person whose land is benefited or is likely to be benefited from such drainage work;
