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Kerala High Court

Unknown vs By Adv.Sri.R.Krishnakumar ... on 9 March, 2018

Author: Alexander Thomas

Bench: Alexander Thomas

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT:

                   THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS

                FRIDAY, THE 9TH DAY OF MARCH 2018 / 18TH PHALGUNA, 1939

                                     OP(C).No. 707 of 2018

                   OP.NO.1/2017 of SUB COURT AT PUNALUR, KOLLAM.
                                         --------


PETITIONER(S)/1ST PETITIONER IN O.P
------------------------------------

       K.K.SURENDRAN,
       S/O. KUNJU PILLA,
       AGED 65 YEARS, 'VEENA' VILAKKUVATTAM,
       VALACODE VILLEGE, PUNALUR,
       MEMBER NO. 362 OF PATHANAPURAM TALUK SAMAJAM.


         BY ADV.SRI.R.KRISHNAKUMAR (CHERTHALA)

RESPONDENT(S)/RESPONDENTS IN THE O.P:
------------------------------------

  1.   PATHANAPURAM TALUK SAMAJAM,
       VALACODE P.O, PUNALUR,
       REP. BY ITS PRESIDENT 691 305.

  2.   N.P JOHN,
       AGED 65 YEARS, CHITHIRA,
       THOLICODE P.O,
       PUNALUR,
       PRESIDENT OF PATHANAPURAM TALUK SAMAJAM,
       VALACODE P.O ,691 305.

  3.   ASHOK B. VIKRAMAN,
       AGED 58 YEARS,
       VIKRAMSILA, PUNALUR P.O,
       PATHANAPURAM TALUK SAMAJAM,
       VALACODE P.O 691 305.

  4.   N.MAHESAN,
       AGED 65 YEARS, KOLLAMPARAMBIL VEEDU,
       MATHRA P.O, THOLICODE, PUNALUR, SCHOOL MANAGER OF
       PATHANAPURAM TALUK SAMAJAM,
       VALACODE P.O 691 305.

  5.   ADOOR N. JAYAPRASAD,
       AGED 58 YEARS,
       ISWARYA, BHARANIKKAVU, PUNALUR,
       COMMITTEE MEMBER OF PATHANAPURAM TALUK SAMAJAM,
       VALACODE P.O 691 305.

TS
OP(C).No. 707 of 2018 (O)
-------------------------




  6.   ADV. PRADEEPCHANDRAN, AGED 56 YEARS,
       ADVOCATE, AMBADIYIL, MATHRA P.O,
       COMMITTEE MEMBER OF PATHANAPURAM TALUK SAMAJAM,
       VALACODE P.O 691 305.

  7.   ADV.S. M KHALEEL, AGED 56 YEARS,
       PUNALUR ESTATE BUNGALOW, VALACODE P.O,
       COMMITTEE MEMBER OF PATHANAPURAM TALUK SAMAJAM,
       VALACODE P.O 691 305.

  8.   VIJAYAKUMAR,
       AGED 60 YEARS,
       K. ELLUKATTU VEEDU,
       ARAMPUNNA, PUNALUR COMMITTEE MEMBER,
       PATHANAPURAM TALUK SAMAJAM, VALACODE P.O 691 305

  9.   C. VIJAYAKUMAR,
       AGED 48 YEARS, VADAKKEKKARA VEEDU, MANIYAR,
       COMMITTEE MEMBER OF PATHANAPURAM TALUK SAMAJAM,
       VALACODE P.O 691 305.

 10.   C.P SAMUEL,
       AGED 60 YEARS,
       CHAMKKARA PUTHEN VEEDU, KARAVALOOR P.O,
       COMMITTEE MEMBER OF PATHANAPURAM TALUK SAMAJAM,
       VALACODE P.O 691 305.

 11.   KADAVIL BABU,
       AGED 62 YEARS, KADAVI. THOLICODU P.O, PUNALUR,
       CO-OPTED COMMITTEE MEMBER OF THE PATHANAPURAM TALUK
       SAMAJAM, VALACODE P.O 691 305.

 12.   S. NOWSHARUDEEN,AGED 59 YEARS,NABEEZATHU
       BUILDING,PUNALUR, CO-OPTED COMMITTEE MEMBER OF
       PATHANAPURAM TALUK SAMAJAM,
       VALACODE P.O 691 305.

 13.   PUNALUR TALUK SAMAJAM,
       VALACODU P.O, PUNALUR,
       REP. BY ITS PRESIDENT 691 305.




     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 09-03-2018,
     THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:




TS
OP(C).No. 707 of 2018 (O)
-------------------------



                                 APPENDIX

PETITIONER(S)' EXHIBITS
-----------------------

EXHIBIT P1       A TRUE COPY OF THE PETITION (SCHEME) O.P NO.1/2017
                 ON THE FILE OF THE HON'BLE SUB COURT, PUNALUR
                 DT. 7-06-2017

EXHIBIT P2       A TRUE COPY OF THE PLAINT FILED BY THE PETITIONER
                 AND OTHERS BEFORE THE HON'BLE SUB COURT,
                 PUNALUR DT. 07-06-2017

EXHIBIT P3       A TRUE COPY OF THE B'DAIRY PROCEEDINGS IN
                 (SCHEME) O.P NO 1/2017 ON THE FILE OF THE HON'BLE
                 SUB COURT, PUNALUR.


RESPONDENT(S)' EXHIBITS - NIL
------------------------------

                                            /TRUE COPY/



                                            PS TO JUDGE

TS
16/03/2018

                         ALEXANDER THOMAS, J.
                   -----------------------------------------------
                            O.P(C) No.707 of 2018
                   -----------------------------------------------
                     Dated this the 9th day of March, 2018


                               JUDGMENT

The prayer in this Original Petition (Civil) is as follows:

b