Kerala High Court
Unknown vs By Adv.Sri.R.Krishnakumar ... on 9 March, 2018
Author: Alexander Thomas
Bench: Alexander Thomas
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
FRIDAY, THE 9TH DAY OF MARCH 2018 / 18TH PHALGUNA, 1939
OP(C).No. 707 of 2018
OP.NO.1/2017 of SUB COURT AT PUNALUR, KOLLAM.
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PETITIONER(S)/1ST PETITIONER IN O.P
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K.K.SURENDRAN,
S/O. KUNJU PILLA,
AGED 65 YEARS, 'VEENA' VILAKKUVATTAM,
VALACODE VILLEGE, PUNALUR,
MEMBER NO. 362 OF PATHANAPURAM TALUK SAMAJAM.
BY ADV.SRI.R.KRISHNAKUMAR (CHERTHALA)
RESPONDENT(S)/RESPONDENTS IN THE O.P:
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1. PATHANAPURAM TALUK SAMAJAM,
VALACODE P.O, PUNALUR,
REP. BY ITS PRESIDENT 691 305.
2. N.P JOHN,
AGED 65 YEARS, CHITHIRA,
THOLICODE P.O,
PUNALUR,
PRESIDENT OF PATHANAPURAM TALUK SAMAJAM,
VALACODE P.O ,691 305.
3. ASHOK B. VIKRAMAN,
AGED 58 YEARS,
VIKRAMSILA, PUNALUR P.O,
PATHANAPURAM TALUK SAMAJAM,
VALACODE P.O 691 305.
4. N.MAHESAN,
AGED 65 YEARS, KOLLAMPARAMBIL VEEDU,
MATHRA P.O, THOLICODE, PUNALUR, SCHOOL MANAGER OF
PATHANAPURAM TALUK SAMAJAM,
VALACODE P.O 691 305.
5. ADOOR N. JAYAPRASAD,
AGED 58 YEARS,
ISWARYA, BHARANIKKAVU, PUNALUR,
COMMITTEE MEMBER OF PATHANAPURAM TALUK SAMAJAM,
VALACODE P.O 691 305.
TS
OP(C).No. 707 of 2018 (O)
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6. ADV. PRADEEPCHANDRAN, AGED 56 YEARS,
ADVOCATE, AMBADIYIL, MATHRA P.O,
COMMITTEE MEMBER OF PATHANAPURAM TALUK SAMAJAM,
VALACODE P.O 691 305.
7. ADV.S. M KHALEEL, AGED 56 YEARS,
PUNALUR ESTATE BUNGALOW, VALACODE P.O,
COMMITTEE MEMBER OF PATHANAPURAM TALUK SAMAJAM,
VALACODE P.O 691 305.
8. VIJAYAKUMAR,
AGED 60 YEARS,
K. ELLUKATTU VEEDU,
ARAMPUNNA, PUNALUR COMMITTEE MEMBER,
PATHANAPURAM TALUK SAMAJAM, VALACODE P.O 691 305
9. C. VIJAYAKUMAR,
AGED 48 YEARS, VADAKKEKKARA VEEDU, MANIYAR,
COMMITTEE MEMBER OF PATHANAPURAM TALUK SAMAJAM,
VALACODE P.O 691 305.
10. C.P SAMUEL,
AGED 60 YEARS,
CHAMKKARA PUTHEN VEEDU, KARAVALOOR P.O,
COMMITTEE MEMBER OF PATHANAPURAM TALUK SAMAJAM,
VALACODE P.O 691 305.
11. KADAVIL BABU,
AGED 62 YEARS, KADAVI. THOLICODU P.O, PUNALUR,
CO-OPTED COMMITTEE MEMBER OF THE PATHANAPURAM TALUK
SAMAJAM, VALACODE P.O 691 305.
12. S. NOWSHARUDEEN,AGED 59 YEARS,NABEEZATHU
BUILDING,PUNALUR, CO-OPTED COMMITTEE MEMBER OF
PATHANAPURAM TALUK SAMAJAM,
VALACODE P.O 691 305.
13. PUNALUR TALUK SAMAJAM,
VALACODU P.O, PUNALUR,
REP. BY ITS PRESIDENT 691 305.
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 09-03-2018,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
TS
OP(C).No. 707 of 2018 (O)
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APPENDIX
PETITIONER(S)' EXHIBITS
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EXHIBIT P1 A TRUE COPY OF THE PETITION (SCHEME) O.P NO.1/2017
ON THE FILE OF THE HON'BLE SUB COURT, PUNALUR
DT. 7-06-2017
EXHIBIT P2 A TRUE COPY OF THE PLAINT FILED BY THE PETITIONER
AND OTHERS BEFORE THE HON'BLE SUB COURT,
PUNALUR DT. 07-06-2017
EXHIBIT P3 A TRUE COPY OF THE B'DAIRY PROCEEDINGS IN
(SCHEME) O.P NO 1/2017 ON THE FILE OF THE HON'BLE
SUB COURT, PUNALUR.
RESPONDENT(S)' EXHIBITS - NIL
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/TRUE COPY/
PS TO JUDGE
TS
16/03/2018
ALEXANDER THOMAS, J.
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O.P(C) No.707 of 2018
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Dated this the 9th day of March, 2018
JUDGMENT
The prayer in this Original Petition (Civil) is as follows:
b