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State of West Bengal - Section

Section 4E in The West Bengal Government Townships (Extension of Civic Amenities) Act, 1975

4E. Power of entry.

- The Administrator may empower any of his officers, employees or other persons to entry at any time after giving forty-eight hours’ previous notice, upon any land or building with such assistants as he considers necessary, for the purpose of taking any measurement or making survey of such land or building or do any other act which he considers to be necessary for carrying out the purposes of this Act or any rule made thereunder.