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[Cites 0, Cited by 0] [Section 226] [Entire Act]

Union of India - Subsection

Section 226(c) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(c)an ambulance room referred to in clause (a) or clause (b) is equipped with the articles specified in Schedule IV, annexed to these rules;