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State of Gujarat - Section
Section 12 in Junior Clerk, Clerk-cum-Typist, Typist, Class III, (Departmental Examination) Rules, 2012
12.
The Board shall declare the result of the examination and communicate the same to the Chief Town Planner, Gujarat State.Appendix A[See Rule 8]Syllabus for the Departmental Examination for promotion to the post of Senior Clerk, Class-Ill, in the Town Planning and Valuation Department.Paper I| Service matter | (Duration: 3 hours) | Marks :100 |