Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

The M.P. Public Service Commission vs Deepak Singhal on 9 March, 2018

Bench: Arun Mishra, Uday Umesh Lalit

                                                  1


     ITEM NO.17                           COURT NO.10                 SECTION IV-A

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                No(s).   19670/2017

     (Arising out of impugned final judgment and order dated 01-05-2017
     in WA No. 211/2017 passed by the High Court Of M.p At Indore)

     THE M.P. PUBLIC SERVICE COMMISSION                               Petitioner(s)

                                                 VERSUS

     DEEPAK SINGHAL & ANR.                                            Respondent(s)

     WITH
     SLP(C) No. 19688-19689/2017 (IV-A)
     SLP(C) No. 31244-31245/2017 (IV-A)

     Date : 09-03-2018 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ARUN MISHRA
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT


     For the parties:
                                   Mr.   Atmaram N.S. Nadkarni, ASG
                                   Mr.   Harsh Pathak, Adv.
                                   Mr.   Farrukh Rasheed, AOR
                                   Mr.   Siddhartha Shukla, Adv.
                                   Mr.   Mohit C., Adv.

                                   Mr. Adarsh Tripathi, Adv.
                                   Mr. Gaurav, AOR

                                    Mr. M. P. Shorawala, AOR

                                   Mr.   N.K. Mody, Adv.
                                   Mr.   Ankur Mody, Adv.
                                   Ms.   Siddhi Padia, Adv.
                                   Mr.   Pankaj Gupta, Adv.
                                   Mr.   Santosh Sharma, Adv.
                                   Ms.   Arti, Adv.
Signature Not Verified

Digitally signed by
NEELAM GULATI
Date: 2018.03.10
                                   Mr.   Sanjay Kumar Dubey, AOR
12:14:32 IST
Reason:                            Mr.   Aditya Sharma, Adv.
                                   Ms.   Shuchi Singh, Adv.
                                   Mr.   Krishan Kant Dubey, Adv.
                                 2

                   Mr. Arjun Garg, AOR
                   Mr. Mishra Sourabh, Adv.
                   Mr. Manish Yadav, Adv.


          UPON hearing the counsel the Court made the following
                             O R D E R

List on a non misc. day in the week commencing from 19th March, 2018.

In the meanwhile, pleadings be completed.

(NEELAM GULATI) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER