Supreme Court - Daily Orders
The M.P. Public Service Commission vs Deepak Singhal on 9 March, 2018
Bench: Arun Mishra, Uday Umesh Lalit
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ITEM NO.17 COURT NO.10 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19670/2017
(Arising out of impugned final judgment and order dated 01-05-2017
in WA No. 211/2017 passed by the High Court Of M.p At Indore)
THE M.P. PUBLIC SERVICE COMMISSION Petitioner(s)
VERSUS
DEEPAK SINGHAL & ANR. Respondent(s)
WITH
SLP(C) No. 19688-19689/2017 (IV-A)
SLP(C) No. 31244-31245/2017 (IV-A)
Date : 09-03-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For the parties:
Mr. Atmaram N.S. Nadkarni, ASG
Mr. Harsh Pathak, Adv.
Mr. Farrukh Rasheed, AOR
Mr. Siddhartha Shukla, Adv.
Mr. Mohit C., Adv.
Mr. Adarsh Tripathi, Adv.
Mr. Gaurav, AOR
Mr. M. P. Shorawala, AOR
Mr. N.K. Mody, Adv.
Mr. Ankur Mody, Adv.
Ms. Siddhi Padia, Adv.
Mr. Pankaj Gupta, Adv.
Mr. Santosh Sharma, Adv.
Ms. Arti, Adv.
Signature Not Verified
Digitally signed by
NEELAM GULATI
Date: 2018.03.10
Mr. Sanjay Kumar Dubey, AOR
12:14:32 IST
Reason: Mr. Aditya Sharma, Adv.
Ms. Shuchi Singh, Adv.
Mr. Krishan Kant Dubey, Adv.
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Mr. Arjun Garg, AOR
Mr. Mishra Sourabh, Adv.
Mr. Manish Yadav, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on a non misc. day in the week commencing from 19th March, 2018.
In the meanwhile, pleadings be completed.
(NEELAM GULATI) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER