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State of Haryana - Section

Section 1 in The Punjab Nurses Registration Act, 1932

1. Short title, extent and commencement.

(1)This Act may be called the Punjab Nurses Registration Act, 1932.
(2)It extends to [Punjab] [Substituted for the words 'East Punjab' - which had been inserted for the word 'the Punjab' by the Indian Independence (Adaptation of Bengal and Punjab Acts) Order, 1948 - by the Adaptation of Laws Order, 1950.].
(3)[It shall come into force on such date] [Came into force on 2nd September, 1932.] as the [State] [Substituted for the words 'Provincial' by the Adaptation of Laws Order, 1950.] Government may notify in this behalf.