Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 295 in Tamil Nadu District Municipalities Act, 1920

295. Prohibition against infected person carrying on occupation.

- If any person knows or has been certified by the health officer, (he local medical officer, or a registered medical practitioner that he is suffering from a dangerous disease, he shall not engage in any occupation, or any trade or business unless he can do so without risk of spreading the disease.